Mohd. Rafiq & Ors vs Ut Of J&K. & Ors
2026 Latest Caselaw 2020 J&K

Jammu & Kashmir High Court

Mohd. Rafiq & Ors vs Ut Of J&K. & Ors on 7 April, 2026

                                                                                  23
    HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                    AT JAMMU


                                                             CRM(M) No. 608/2022
                                                  202




Mohd. Rafiq & Ors.                                      .....Petitioner(s)/Appellant(s)
                         Through: None.
q




                  vs
UT of J&K. & Ors..                                                 .....Respondent(s)
                         Through: None.
CORAM: HON'BLE MR. JUSTICE RAJESH SEKHRI, JUDGE

                                     ORDER

07.04.2026

01. None for the parties.

02. Await.

03. List on 05.06.2026.

(Rajesh Sekhri) Judge

Jammu 07.04.2026 Abinash