Mohammad Qasim Sheikh vs Authority Under Payment Of Wages
2026 Latest Caselaw 1993 J&K/2

Citation : 2026 Latest Caselaw 1993 J&K/2
Judgement Date : 3 April, 2026

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Jammu & Kashmir High Court - Srinagar Bench

Mohammad Qasim Sheikh vs Authority Under Payment Of Wages on 3 April, 2026

Author: Sindhu Sharma

Bench: Sindhu Sharma

                                                                            Serial No. 08
                                                                          REGULAR CAUSE LIST

                                HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                AT SRINAGAR

                                                    CM(6188/2025)
                                                   In LPA 234/2025
                                                    CM(6189/2025)


                         Mohammad Qasim Sheikh                                ...Appellant(s)

                         Through:     Mr. Mohammad Saleem Mir, Advocate.

                                                          Vs.

                          Authority under Payment of Wages                  ...Respondent(s)
                          Act Kashmir Division & Ors.

                         Through:     None.

                          CORAM:
                                    HON'BLE MS. JUSTICE SINDHU SHARMA, JUDGE.
                                    HON'BLE MR. JUSTICE SHAHZAD AZEEM, JUDGE.
                                                       ORDER

03.04.2026

01. Objections stand filed on behalf of respondent Nos. 2 to

02. Await appearance of the respondents.

03. List again on 13th May, 2026.



                                           (SHAHZAD AZEEM)           (SINDHU SHARMA)
                                                JUDGE                      JUDGE
                         SRINAGAR:
                         03.04.2026
                         "HAMID"