Athaang Jammu Udhampur Highway vs Union Of India & Ors
2026 Latest Caselaw 1987 J&K

Citation : 2026 Latest Caselaw 1987 J&K
Judgement Date : 7 April, 2026

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Jammu & Kashmir High Court

Athaang Jammu Udhampur Highway vs Union Of India & Ors on 7 April, 2026

Author: Sindhu Sharma

Bench: Sindhu Sharma

                                                                       Serial No. 22

     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                     AT JAMMU
WP(C) No. 81/2024
CM No. 3951/2025 c/w
WP(C) No. 1116/2024
CM No. 3920/2025
WP(C) No. 1920/2025
CM No. 4321/2025
Athaang Jammu Udhampur Highway                       .....Appellant(s)/Petitioner(s)
Private Ltd.


                        Through: Mr. D. V. Pathy, Sr. Advocate with
                                 Mr. Sadashiv Tiwari, Ms. Shivani Dewalla,
                                 Mr. Pranav Khajuria, Advocates
                                 [in WP(C) No. 1920/2025]
                                 Mr. Pranav Kohli, Sr. Advocate with
                                 Mr. Muddassir Zubair, Advocate
                                 [in WP(C) No. 81/2024]
                                 Mr. Rahul Sharma, Advocate
                                 [in WP(C) No. 1116/2024]
                  vs
Union of India & Ors.                                           ..... Respondent(s)


                        Through: Mr. Rohan Nanda, CGSC
                                 Mr. Dheeraj Nanda, CGSC
CORAM: HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
            HON'BLE MR. JUSTICE SHAHZAD AZEEM, JUDGE
                                    ORDER

07.04.2026

CM No. 3951/2025 in WP(C) No. 81/2024 & CM No. 3920/2025 in WP(C) No. 1116/2024

1. Mr. Rohan Nanda, learned CGSC prays for some more time to file

objections to the applications. In the interest of justice, time, as

prayed for, is granted. Let the objections be filed by the next date of

hearing, failing which, the right to file the same shall stand closed.

2. List on 02.06.2026.

connected matters

CM No. 4321/2025 in WP(C) No. 1920/2025

1. Response on behalf of respondent Nos. 4 and 5 has been filed. The

same be filed on behalf of other respondents by the next date of

hearing.

2. List as above.




                                 (Shahzad Azeem)               (Sindhu Sharma)
                                      Judge                        Judge

Jammu
07.04.2026
Vishal Sharma