Javaid Iqbal Khan vs Union Territory Of J&K And Ors
2026 Latest Caselaw 1981 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Javaid Iqbal Khan vs Union Territory Of J&K And Ors on 3 April, 2026

Author: Sindhu Sharma

Bench: Sindhu Sharma

                                                                          Serial No. 03
                                                                        REGULAR CAUSE LIST

                                HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                AT SRINAGAR

                                                      LPA 8/2024
                                                   In OWP 1078/2017
                                                     CM(247/2024)


                         Javaid Iqbal Khan.                                 ...Appellant(s)

                         Through:     Mr. Gulzar Ahmad Bhat (Sopori), Advocate.

                                                          Vs.

                          Union Territory of J&K and Ors.                 ...Respondent(s)

                         Through:     Mr. Owais Majeed, Advocate.

                          CORAM:
                                    HON'BLE MS. JUSTICE SINDHU SHARMA, JUDGE.
                                    HON'BLE MR. JUSTICE SHAHZAD AZEEM, JUDGE.
                                                       ORDER

03.04.2026

01. Mr. Owais Majeed, learned counsel submits that Mr. Shahbaz Sikander, learned counsel appearing for respondent Nos. 9 to 11 has been engaged as Government Counsel. Therefore, he seeks some time to inform the respondent Nos. 9 to 11 for engaging some other counsel on their behalf.

02. Time granted.

03. List again on 15th May, 2026.

                                           (SHAHZAD AZEEM)            (SINDHU SHARMA)
                                                JUDGE                       JUDGE
                         SRINAGAR:
                         03.04.2026
                         "HAMID"