U O I & Ors vs Bhola Ram
2025 Latest Caselaw 2015 J&K

Jammu & Kashmir High Court

U O I & Ors vs Bhola Ram on 10 September, 2025

Author: Sanjeev Kumar

Bench: Sanjeev Kumar

                                                                            Sr. No. 43



        HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                        AT JAMMU

WP (C) No. 2513/2025

U O I & Ors.                                             .....Applicant(s)/Petitioner(s)

                                   Through :- Mr. Vikas Sharma, CGSC

                          v/s
Bhola Ram                                                           .....Respondent(s)

                                   Through :-


CORAM: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
       HON'BLE MR. JUSTICE SANJAY PARIHAR, JUDGE

                                     ORDER

10.09.2025

Notice to the respondent, returnable within a period of four weeks,

subject to taking of requisite steps by the petitioners within two weeks.

List on 29.10.2025.

Meanwhile, subject to objections from the other side and till next

date of hearing before the Bench, there shall be a stay of the impugned judgment

dated 05.11.2024.

                          (Sanjay Parihar)                 (Sanjeev Kumar)
                              Judge                              Judge

JAMMU
10.09.2025
Manan