Azad Hussain & Anr vs R. K. Koul & Ors
2025 Latest Caselaw 1996 J&K

Jammu & Kashmir High Court

Azad Hussain & Anr vs R. K. Koul & Ors on 9 September, 2025

                                                                     Serial No. 18

                                                                             2025:JKLHC-JMU:2733
  HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                   AT JAMMU
CPSW No. 72/2014 in
SWP No. 3000/2010
Azad Hussain & Anr.                                              ..... Petitioner(s)



                          Through: None.
                   Vs
R. K. Koul & Ors.                                              ..... Respondent(s)
                          Through: None.

CORAM: HON'BLE MR. JUSTICE M. A. CHOWDHARY, JUDGE
                                      ORDER

(09.09.2025)

There was no representation on the last date of hearing. So is the case today

which suggests that order/ judgment sought to be enforced may have been

implemented.

Be that as it may, the petition is disposed of and the proceedings in this

contempt petition are dropped, however, with liberty to the petitioner to seek

restoration/ revival, if the cause survives.

(M. A. CHOWDHARY) JUDGE

Jammu 09.09.2025 Neha-1