Villagers Of Kanli Bagh Baramulla vs Mr. Arun Kumar Mehta
2025 Latest Caselaw 1869 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Villagers Of Kanli Bagh Baramulla vs Mr. Arun Kumar Mehta on 29 October, 2025

                                                             Serial No. 78
                                                        Supplementary Cause list
    HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                   AT SRINAGAR
                 CCP(D) 35/2022 in [OWP 2084/2018] CM(5264/2025)
Villagers of Kanli Bagh Baramulla                   ...Appellant(s)/Petitioner(s)

Through:      Mr. B.A Misri, Advocate
                                        Vs.

Mr. Arun Kumar Mehta
                                                                  ...Respondent(s)
Through:      None

CORAM:
     HON'BLE MR. JUSTICE RAJESH SEKHRI, JUDGE.
                                     ORDER

29.10.2025

The judgment sought to be enforced by this Court has been passed by the

Division Bench of this Court.

List before appropriate Bench.

(RAJESH SEKHRI) JUDGE Srinagar:

29.10.2025 Adil Ismail