Misra And Ors vs Manoj Kumar Dwividi And Anr
2025 Latest Caselaw 1751 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Misra And Ors vs Manoj Kumar Dwividi And Anr on 8 October, 2025

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                                                  Serial No. 7
                                                                                  Regular List
                    IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                       AT SRINAGAR

                                                 CCP(S) No. 191/2020 in
                                                 SWP No. 576/2016

                Misra and Ors.
                                                                          ..... Appellant/petitioner(s)
                                             Through: -
                                    Mr. Shakir Haqani, Advocate
                                                 V/S
                Manoj Kumar Dwividi and Anr.
                                                                                 ..... Respondent(s)

Through: -

Mr. Waseem Gul, GA

CORAM:

HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE (ORDER) 08.10.2025

01. Learned counsel for the petitioners submits that the Judgment

passed by this Court on 15.05.2019 has been partly implemented to

the extent of grant of promotion in favour of the petitioners against

the higher post of Assistant Carpet Training Officers, however,

respondents have not released the benefit of in-situ promotion in

terms of SRO 14 of 1996 in favour of the petitioners till date.

02. Learned counsel for the respondents seeks and is granted two

weeks' further time to comply with the remaining part of the

Judgment dated 15.05.2019 indicated at para 18, Sub Clause (ii) of

the said Judgment, with copy in advance to other side.

03. List on 19.11.2025.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR 08.10.2025 "Mohammad Yasin Dar"