M/S Bharat Paints And Chemicals vs Union Of India And Ors. (Defence)
2025 Latest Caselaw 2013 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

M/S Bharat Paints And Chemicals vs Union Of India And Ors. (Defence) on 11 November, 2025

                                                      S.No.4
                                                      Regular List
     IN THE HIGH COURT 0F JAMMU & KASHMIR AND LADAKH
                        AT SRINAGAR
                         RP 96/2021 in[OWP 41/2004]
  M/S BHARAT PAINTS AND CHEMICALS                ...Petitioner(s)/Appellant(s)

  Through: Mr. M.Y. Bhat, Sr. Advocate vice
           Mr. Sajid Bhat, Advocate

                                     Vs.
  UNION OF INDIA AND ORS. (DEFENCE)                          ...Respondent(s)

  Through: Ms. Yasmeen Jan, Advocate vice
           Mr. T.M. Shamsi, DSGI


  CORAM: HON'BLE MR JUSTICE WASIM SADIQ NARGAL, JUDGE
                                 ORDER

11-11-2025

1. The record reveals that the present petition is being unnecessarily prolonged at the instance of the applicants/respondents, who have preferred the instant revision petition against the judgment/order dated 11.10.2018. On the previous date of hearing, i.e., 30.07.2025, Ms. Rehana Qayoom, learned Advocate, sought and was granted an adjournment in the matter. Today also, Ms. Yasmeen Jan, learned counsel vice Mr. T.M. Shamsi, seeks adjournment.

2. In view of the above, the matter is adjourned with a clear stipulation that no further adjournment shall be granted on the next date of hearing and the matter shall be considered on merits.

3. List on 10.12.2025.

(WASIM SADIQ NARGAL) JUDGE SRINAGAR:

11-11-2025 Mubashir