Fayaz Ahmad Parray And Others vs Mandeep Kaur And Others
2025 Latest Caselaw 168 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Fayaz Ahmad Parray And Others vs Mandeep Kaur And Others on 14 May, 2025

                                                                                   S. No. 39
                                                                                   Regular Cause List

                            IN THE HIGH COURT 0F JAMMU & KASHMIR AND LADAKH
                                               AT SRINAGAR

                                              CCP(S) 378/2021 in[SWP 42/2017]
                         FAYAZ AHMAD PARRAY AND OTHERS
                                                                           ...Appellant(s)/Petitioner(s)
                         Through: Mr. Sami Sabir Lone, Advocate

                                                             Vs.
                           MANDEEP KAUR AND OTHERS
                                                                           ...Respondent(s)
                         Through: Mr. A. R. Malik, Sr. AAG with Mr. M. Younis, AC

                         CORAM:
                                    HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL-JUDGE

                                                          ORDER

14.05.2025

Mr. A. R. Malik, Sr. AAG, seeks and is granted four weeks last and final opportunity to file compliance indicating implementation of the Judgment in letter and spirit.

List on 04.07.2025.

(VINOD CHATTERJI KOUL) JUDGE SRINAGAR 14.05.2025 "Imtiyaz"