Sunil Choudhary vs Ut Of J & K And Ors
2025 Latest Caselaw 1612 J&K

Jammu & Kashmir High Court

Sunil Choudhary vs Ut Of J & K And Ors on 31 May, 2025

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                                                 2025:JKLHC-JMU:1424

                                                                             Sr. No. 55

         HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                         AT JAMMU

WP (C) No. 318/2025

Sunil Choudhary                                          .....Applicant(s)/Petitioner(s)

                                   Through :- Mr. Jagpaul Singh, Advocate

                          v/s
UT of J & K and Ors.                                                   .....Respondent(s)

                                   Through :- Ms. Chetna Manhas, Assisting counsel to
                                              Mrs. Monika Kohli, Sr. AAG

CORAM:       HON'BLE MS. JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE

                                     ORDER

31.05.2025

Learned counsel for the petitioner has relied upon the judgment

passed by this Court in case titled "Rattan Singh Parmar Vs. UT of J & K &

Ors." (WP (C) No. 804/2021) and by the Division Bench of this Court in case

titled "UT of J & K & Ors. Vs. Ram Pal" (LPA No. 268/2024) to consider the

case of the petitioner.

Mrs. Kohli, learned Sr. AAG is directed to go through the

judgments (supra) and assist this Court on the next date of hearing.

List on 03.06.2025.

(Moksha Khajuria Kazmi) Judge JAMMU 31.05.2025 Manan