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Shoket Ali And Anr vs Liayaqat Ali
2025 Latest Caselaw 1611 J&K

Citation : 2025 Latest Caselaw 1611 J&K
Judgement Date : 31 May, 2025

Jammu & Kashmir High Court

Shoket Ali And Anr vs Liayaqat Ali on 31 May, 2025

                                                                        Sr. No. 100


    HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                    AT JAMMU

                                                  CRM(M) No. 474/2025


Shoket Ali and Anr.                               .....Appellant(s)/Petitioner(s)

q
                      Through: Mr. Irfaan Khan, Advocate.
                 vs
Liayaqat Ali                                                 ..... Respondent(s)
                      Through: None.
Coram: HON'BLE MR. JUSTICE RAJESH SEKHRI, JUDGE

                                   ORDER

31.05.2025 Issue notice to the respondent, returnable within four weeks. Requisite steps for service be taken within one week.

List on 01.09.2025.

Meanwhile, learned 4th Additional Munsiff, Jammu may proceed with the trial of the complaint bearing File No. 4514/2025 titled "Liyaqat Ali v. Shoket Ali", however final judgment shall await orders of this Court.

(Rajesh Sekhri) Judge

Jammu 31.05.2025 Sushant

 
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