Prem Lal vs Ut Of J&K And Others
2025 Latest Caselaw 1610 J&K

Jammu & Kashmir High Court

Prem Lal vs Ut Of J&K And Others on 31 May, 2025

Author: Rajnesh Oswal

Bench: Rajnesh Oswal

                                                                                     Serial No. 7

                HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                   AT JAMMU
           WP(C) No. 811/2023
           CM No. 1949/2023
           c/w
           WP(C) No. 3158/2023
           CM No. 7658/2023

           Prem Lal                                                .....Appellant(s)/Petitioner(s)


                                         Through: Mr. Jagpaul Singh, Advocate.
                                    vs
           UT of J&K and others                                              ..... Respondent(s)
                                         Through: Ms. Monika Kohli, Sr. AAG.

           Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
                                                     ORDER

31.05.2025

1. Heard learned counsel for the parties.

2. Reserved for Judgment.

(RAJNESH OSWAL) JUDGE

Jammu 31.05.2025 Sahil Padha