Salima Akhter vs State Of J&K & Ors
2025 Latest Caselaw 1581 J&K

Jammu & Kashmir High Court

Salima Akhter vs State Of J&K & Ors on 29 May, 2025

                                                                            51
                                                                        2025:JKLHC-JMU:1458
    HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                      AT JAMMU

                                                    SWP No. 1140/2015


Salima Akhter                                   .....Appellant(s)/Petitioner(s)
                      Through: Mrs. Surinder Kour, Sr, Advocate with
q
                               Mr. Akash Choudhary, Advocate.
                 vs
State of J&K & Ors.                                     ..... Respondent(s)
                      Through: Mr. Ravinder Gupta, AAG for R-1 to 6
                               Mr. Irfaan Khan, Advocate for R-7.
                               Mohd. Aslam Choudhary,
                               CDPO Balakote is present.
CORAM: HON'BLE MR. JUSTICE MA CHOWDHARY, JUDGE

                                   ORDER

29.05.2025

Heard.

Reserved for judgment.

(MA Chowdhary) Judge

Jammu 29.05.2025 Abinash