Suman Gupta vs Farooq Ahmad Shah & Anr
2025 Latest Caselaw 1539 J&K

Jammu & Kashmir High Court

Suman Gupta vs Farooq Ahmad Shah & Anr on 27 May, 2025

                                                                   Serial No. 62

     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                               AT JAMMU
CM No. 1346/2025
CPSW No. 93/2018
Suman Gupta                                       .....Appellant(s)/Petitioner(s)
                       Through: Mr. Rahul Pant, Sr. Advocate with
                                Mr. Anirudh Sharma, Advocate.

                vs
Farooq Ahmad Shah & Anr.                                     ..... Respondent(s)
                       Through: Ms. Saliqa Sheikh, assisting counsel to
                                Mr. Raman Sharma, AAG.

CORAM: HON'BLE MR. JUSTICE M A CHOWDHARY, JUDGE
                                  ORDER

(27.05.2025)

1. The instant application has been moved by the petitioner for revival of

the contempt petition bearing CPSW No. 93/2018 titled Suman Gupta

vs. Farooq Ahmad Shah & Anr., having been disposed of on a

statement made by learned counsel for the respondents vide order

dated 03.01.2025.

2. Learned counsel for the petitioner submits that vide communication

No. DSEJ/AccHs/2024-25/14839 dated 02.01.2025, indicating the

approval of the time bound promotion in the case of the petitioner by

the Administrative Department, no follow up action in this regard has

been taken.

3. Learned senior counsel appearing for the applicant/petitioner submits

that the follow contempt petition be revived for further proceedings.

4. Learned counsel for the non-applicant has failed to substantiate as to

whether the judgment has been implemented or not

5. For the reasons assigned in the application and those urged at the Bar,

the application is allowed and the contempt petition is ordered to be

revived, to its original number. List the same on 11.07.2025.

6. Application CM No. 1346/2025 is disposed of.

(M A CHOWDHARY) JUDGE

Jammu 27.05.2025 Vishal Sharma