Raj Kumar Gupta vs Bank Of India And Another
2025 Latest Caselaw 1521 J&K

Jammu & Kashmir High Court

Raj Kumar Gupta vs Bank Of India And Another on 26 May, 2025

Author: Rajnesh Oswal

Bench: Rajnesh Oswal

                                                                                      Sr.No. 09

                               HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                               AT JAMMU

              CJ Court

              Case : LPA No. 136/2023
                    CM No. 4875/2023
                    CM No. 4876/2023

              Raj Kumar Gupta                                            ..... Appellant/Petitioner(s)

                                              Through: Mr. Parveen Kapahi, Advocate

                                         Vs

              Bank of India and another                                          ..... Respondent(s)

                                              Through: Mr. Jugal Kishore Gupta, Advocate

              Coram:             HON'BLE THE CHIEF JUSTICE
                                 HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE

                                                          ORDER

26.05.2025 Heard.

Reserved for judgment.

( (Rajnesh Oswal) (Arun Palli) Judge Chief Justice

Jammu 26.05.2025 Pawan Chopra