Mukesh Kumar vs Ajay Kumar Bhalla And Others
2025 Latest Caselaw 137 J&K

Jammu & Kashmir High Court

Mukesh Kumar vs Ajay Kumar Bhalla And Others on 14 May, 2025

Author: Javed Iqbal Wani

Bench: Javed Iqbal Wani

                                                                                    Sr.No. 144

                               HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                               AT JAMMU

              Case No. :- CCP(S) No. 271/2024 in
                          [SWP 76/2004]

              Mukesh Kumar                                              ..... Appellant/Petitioner(s)
                                            Through: Ms. Surinder Kour, Sr. Advocate with
                                                     Ms. Manpreet Kour, Advocate
                                      Vs

              Ajay Kumar Bhalla and others                                       ..... Respondent(s)

                                           Through: Mr. Vikas Sharma, Sr. Panel Counsel
              Coram:             HON'BLE MR. JUSTICE JAVED IQBAL WANI, JUDGE
                                                           ORDER

14.05.2025 According to the learned counsel for the respondents, the judgment,

non compliance of which is complained of, stands stayed by the Division Bench.

List on 29.07.2025.

                                                      (                        (Javed Iqbal Wani)
                                                                                       Judge

              Jammu
              14.05.2025
              Pawan Angotra