Shaheen Akhter vs Union Territory Of Jammu And
2025 Latest Caselaw 125 J&K

Jammu & Kashmir High Court

Shaheen Akhter vs Union Territory Of Jammu And on 13 May, 2025

Author: Rajnesh Oswal

Bench: Rajnesh Oswal

                                                                     Sr. No.19

 IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                       AT JAMMU

                                (Through VC)

                     LPA 130/2024 IN[SWP 413/2019]
SHAHEEN AKHTER                                       ...Petitioner(s)/appellant(s)

Through:      Mr. Vikas Mangotra, Advocate

                                     Vs.
UNION TERRITORY OF JAMMU AND                                   ...Respondent(s)
KASHMIR THROUGH COMMSSR/ SECY
SOCIAL WELFARE AND ORS
Through:      Mr. Ravinder Gupta, AAG
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
                                ORDER

13-05-2025

1. Learned counsel for the parties submits that another appeal arising out of the same judgment is pending for 21.07.2025.

2. Adjourned to 21.07.2025, to be heard with LPA No. 129/2024.

              (RAJNESH OSWAL)                        (ARUN PALLI)
                     JUDGE                           CHIEF JUSTICE

 SRINAGAR
 13-05-2025
 Aadil