Mohammad Yousuf Mir And Ors vs J&K Special Tribunal Th. Its Registrar ...
2025 Latest Caselaw 1240 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Mohammad Yousuf Mir And Ors vs J&K Special Tribunal Th. Its Registrar ... on 31 May, 2025

Author: Sanjeev Kumar

Bench: Sanjeev Kumar

                                                                                   Serial No. 4
                                                                                   Regular Cause list
                    IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                       AT SRINAGAR
                                                 CM No. 6675/2024 in
                                                 LPA No. 287/2024

                Mohammad Yousuf Mir and Ors.
                                                                         ..... Appellant/petitioner(s)
                                                      Through: -
                                Ms. Nighat Amin, Advocate vice Mr. Bhat Fayaz, Advocate
                                                        V/s
                J&K Special Tribunal th. Its Registrar and Ors.
                                                                                 ..... Respondent(s)

Through: -

Mr. Malik Fahdul Haq, Advocate

CORAM:

HON'BLE MR JUSTICE SANJEEV KUMAR, JUDGE HON'BLE MR JUSTICE SANJAY PARIHAR, JUDGE

(ORDER) 31.05.2025

There is a delay of 31 days in filing LPA No. 287/2024, wherein

challenge has been made by the appellant to an order and Judgment dated

22.07.2024 passed by the learned Single Judge.

The application, for the reasons stated therein, is allowed and delay

of 31 days in preferring the appeal is condoned.

CM disposed of.

List for consideration on 04.06.2025.

                                    (SANJAY PARIHAR)                   (SANJEEV KUMAR)
                                           JUDGE                             JUDGE
                SRINAGAR
                31.05.2025
                "Mohammad Yasin Dar"