Saja Begum vs Financial Commissioner And Anr
2025 Latest Caselaw 1182 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Saja Begum vs Financial Commissioner And Anr on 27 May, 2025

Author: Sanjeev Kumar

Bench: Sanjeev Kumar

                                                                                  Serial No. 5
                                                                                  Regular Cause list
                    IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                       AT SRINAGAR

                                                LPA No. 169/2024 in
                                                [WP(C) No. 1746/2022]

                Saja Begum
                                                                        ..... Appellant/petitioner(s)
                                                   Through: -
                                           Mr. M. Amin Khan, Advocate


                                                           V/s
                Financial Commissioner and Anr.
                                                                                ..... Respondent(s)

Through: -

Mr. Javid Ahmad Parray, Advocate

CORAM:

HON'BLE MR JUSTICE SANJEEV KUMAR, JUDGE HON'BLE MR JUSTICE SANJAY PARIHAR, JUDGE

(ORDER) 27.05.2025

Heard. Judgment is reserved.

(SANJAY PARIHAR) (SANJEEV KUMAR) JUDGE JUDGE

SRINAGAR 27.05.2025 "Mohammad Yasin Dar"