Muneer Ahmad Shigan vs Sheri Kashmir University Of ...
2025 Latest Caselaw 1171 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Muneer Ahmad Shigan vs Sheri Kashmir University Of ... on 26 May, 2025

Author: Sanjeev Kumar

Bench: Sanjeev Kumar

                                                                      Sr. No. 7
                                                                      Regular List

                IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                   AT SRINAGAR

                                      LPA 158/2023 In[WP(C) 2029/2019]

                MUNEER AHMAD SHIGAN.                                 ...APPELLANT(S)

                Through: - Mr. Altaf Haqani, Sr. Advocate with
                           Mr. Aasif Wani, Advocate


                                                         Vs.
                SHERI KASHMIR UNIVERSITY OF AGRICULTURAL SCIENCES
                AND TECHNOLOGY AND ORS.              ...RESPONDENT(S)

                Through:- Mr. M.Y. Bhat, Sr. Advocate with
                          Mr. Sajid Ahmad, Advocate for R-1 and 2.
                          Mr. Mian Tufail, Advocate &
                          Mr. Mian Rouf, Advocate for R-3 to 6.


                CORAM:
                                HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
                                HON'BLE MR. JUSTICE SANJAY PARIHAR, JUDGE

                                                     ORDER

26.05.2025

Heard.

Reserved for judgment.

                                    (SANJAY PARIHAR)             (SANJEEV KUMAR)
                                        JUDGE                          JUDGE
                Srinagar,
                26.05.2025
                "Mir Arif"