Mohammad Shafi Shah vs Mr. M. Raju (Sect. To Govt) And Ors
2025 Latest Caselaw 1164 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Mohammad Shafi Shah vs Mr. M. Raju (Sect. To Govt) And Ors on 26 May, 2025

Author: Javed Iqbal Wani

Bench: Javed Iqbal Wani

                                                                                   Sr. No. 05
                                                                                   Regular List
                    IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                       AT SRINAGAR
                                             CCP 22/2024 in[OWP 526/2015 c/w
                                            CPOWP 552/2015 CM(3269/2022)

                MOHAMMAD SHAFI SHAH                                  ..... Applicant/petitioner(s)
                                                     Through: -
                                                 Mr. Javid Hamid, Advocate.
                                                             V/s.
                MR. M. RAJU (SECT. TO GOVT) AND Ors.
                                                                                 ..... Respondent(s)

Through: -

Mr. Mir Manzoor, Advocate. Mr. Jahangir Dar, GA.

CORAM:

HON'BLE MR. JUSTICE JAVED IQBAL WANI, JUDGE (ORDER) 26.05.2025.

Robkar Mr. Mir Manzoor, Advocate. Respondents state that response stands filed, copy whereof shall be furnished to the counsel for the petitioner during the course of the week.

CCP(S) No. 22/2024.

Mr. Javid Hamid, Advocate. Mr. Jahangir Dar, GA.

Mr. Dar, GA states that the judgment/order where under the instant contempt petition has arisen has been stayed in terms of order dated 19th May, 2025, by a Division Bench of this Court.

Adjourned.

List on 14.07.2025.

(Javed Iqbal Wani) Judge SRINAGAR 26.05.2025 "Abdul Rashid"