Union Territory Th. Police Station ... vs Mohammad Shaban Wani
2025 Latest Caselaw 1162 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Union Territory Th. Police Station ... vs Mohammad Shaban Wani on 26 May, 2025

Author: Sanjeev Kumar

Bench: Sanjeev Kumar

                                                                           Sr. No. 18
                                                                           Regular Cause List

           IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                              AT SRINAGAR

                                          CrlM No. 346/2022 in
                                          CrlA(AS) No. 12/2022
         Union Territory Th. Police Station Khansahib               ...Petitioner(s)/Appellant(s)

         Through:          Mr. Bikram Deep Singh, Dy. AG

                                                      Vs.
         Mohammad Shaban Wani                                                  ...Respondent(s)

         Through:          Mr. Ateeb Kanth, Adv.

         CORAM:
              HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
              HON'BLE MR. JUSTICE SANJAY PARIHAR, JUDGE
                              ORDER

26.05.2025 This is an application seeking leave of this Court to institute an appeal against the judgment of acquittal passed by the Court of Additional Sessions Judge, Budgam in case titled UT of J&K Th. Police Station, Khansahib vs. Mohammad Shaban Wani.

Having heard learned counsel for the parties and perused the impugned judgment, we are of the considered view that a case is made out for grant of leave.

The application for grant to leave is allowed and leave granted.

CrlM No. 346/2022 is disposed of.

Admit.

Notice.

Mr. Ateeb Kanth, learned counsel for the respondent accepts notice.

List on 7th August 2025.

Meanwhile, send for the trial court record.

                                  (SANJAY PARIHAR)                (SANJEEV KUMAR)
                                            JUDGE                          JUDGE
           SRINAGAR:
           26.05.2025
Mohd Altaf Nima
          Altaf
I attest to the accuracy
and authenticity of this
document
27.05.2025