Rajinder Kaur vs Harbans Singh
2025 Latest Caselaw 115 J&K

Jammu & Kashmir High Court

Rajinder Kaur vs Harbans Singh on 9 May, 2025

    HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                                                131
                    AT JAMMU

                                                         CRM (M) No. 391/2025
                                                   202




Rajinder Kaur                                      .....Appellant(s)/Petitioner(s)

Q
                       Through: Mr. B S Soodan, Advocate.
                 vs
Harbans Singh                                                  ..... Respondent(s)
                       Through: None.
Coram: HON'BLE MR. JUSTICE RAJESH SEKHRI, JUDGE

                                    ORDER

09.05.2025

Issue notice to the respondent, returnable within four weeks. Requisite steps for service be taken within one week.

List on 12.08.2025.

Meanwhile, trial Court may proceed with the trial of the case, however, final judgment shall await orders of this Court.

Send for the scanned copy of the trial Court record.

(Rajesh Sekhri) Judge

Jammu 09.05.2025 Sushant