Muzaffar Ahamd Bhat vs Union Territory Of J&K & Ors
2025 Latest Caselaw 1113 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Muzaffar Ahamd Bhat vs Union Territory Of J&K & Ors on 22 May, 2025

Author: Sanjay Dhar

Bench: Sanjay Dhar

                                                  01
                                                  Regular

       HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                    AT SRINAGAR

                                                       HCP No. 393/2024

Muzaffar Ahamd Bhat
                                                       ..... Petitioner (s)

                       Through:       Mr. Shah Ashiq, Adv.

                    V/s

Union Territory of J&K & Ors
                                                 ..... Respondent(s)
                        Through:      Ms. Nadiya Abdullah, Adv.
                                      vice Mr. Mohsin Qadiri, Sr. AAG
Coram:
             Hon'ble Mr. Justice Sanjay Dhar, Judge

                                 ORDER

22.05.2025

Detention record has been produced. Heard and reserved for judgment.

(Sanjay Dhar) Judge

SRINAGAR 22.05.2025 Aasif