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Bilal Ahmad Mithal And Ors vs Union Territory Of J&K And Ors
2025 Latest Caselaw 1106 J&K/2

Citation : 2025 Latest Caselaw 1106 J&K/2
Judgement Date : 21 May, 2025

Jammu & Kashmir High Court - Srinagar Bench

Bilal Ahmad Mithal And Ors vs Union Territory Of J&K And Ors on 21 May, 2025

Author: Vinod Chatterji Koul
Bench: Vinod Chatterji Koul
                                                      S. No. 29
                                                      Regular Cause List
   IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                      AT SRINAGAR

                         WP(C) No. 1889/2020
Bilal Ahmad Mithal and Ors.                    ...Appellant/Petitioner(s)

Through: None
                                     Vs.

Union Territory of J&K and Ors.                        ...Respondent(s)

Through: Mr. Jahingeer Ahmad Dar, GA
CORAM:
  HON'BLE MR JUSTICE VINOD CHATTERJI KOUL, JUDGE
                                  ORDER

21.05.2025 Learned counsel for the respondents submits that instant case is squarely covered by a judgment passed by a Coordinate Bench which has been upheld by the Division Bench also.

None for the petitioner. Await appearance.

List on 28.05.2025.

(VINOD CHATTERJI KOUL) JUDGE SRINAGAR 21.05.2025 Shabroz

 
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