Mohammad Qasim Sheikh And Ors vs Union Territory Of J&K & Ors
2025 Latest Caselaw 954 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Mohammad Qasim Sheikh And Ors vs Union Territory Of J&K & Ors on 18 March, 2025

Author: Rajnesh Oswal

Bench: Rajnesh Oswal

                                                 26
                                                 Regular

    HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                  AT SRINAGAR
                                 WP(C) No. 850/2021
                                    CCP(S) 64/2022
Mohammad Qasim Sheikh and Ors.
                                   ..... Petitioner (s)

                        Through:     Mr. Hilal Ahmad Wani, Adv.

                     V/s

Union Territory of J&K & Ors
                                                 ..... Respondent(s)
                        Through:     Mr. Illyas Laway, GA
Coram:
             Hon'ble Mr. Justice Rajnesh Oswal, Judge.

                                ORDER

18.03.2025

1. Heard and reserved for judgment.

2. Learned counsel for the respondents shall produce the record.

(Rajnesh Oswal) Judge SRINAGAR 18.03.2025 Aasif