Rattan Singh Parmar vs Ut Of J&K And Ors
2025 Latest Caselaw 952 J&K

Jammu & Kashmir High Court

Rattan Singh Parmar vs Ut Of J&K And Ors on 17 February, 2025

Author: Rajnesh Oswal

Bench: Rajnesh Oswal

                                                                                   Serial No. 24

                HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                   AT JAMMU

           WP(C) No. 804/2021


           Rattan Singh Parmar                                   .....Appellant(s)/Petitioner(s)


                                         Through: Mr. Sandeep Singh, Advocate
                                    vs
           UT of J&K and ors.                                               ..... Respondent(s)


                                         Through: Mr. Ravinder Gupta, AAG

           Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
                                                     ORDER

17.02.2025

1. Heard.

2. Reserved for judgment.

(RAJNESH OSWAL) JUDGE

Jammu 17.02.2025 Neha-II