Shah Mohd And Ors vs Respondent(S)
2025 Latest Caselaw 913 J&K

Jammu & Kashmir High Court

Shah Mohd And Ors vs Respondent(S) on 10 February, 2025

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                       Sr. No. 51


     HIGH COURT OF JAMMU& KASHMIR AND LADAKH
                     AT JAMMU

                                         CCP (S) 399/2024
                                         In [WP (C) 972/2024]

Shah Mohd and Ors.                                     .... Petitioner(s)

                              Through:- Mr. Rohan K. Sharma,
                                        Advocate

                        V/s

                                                     .....Respondent(s)
Sachin Kumar Vaishya
                              Through:- Ms. Chetna Manhas, Advocate
                                        vice
                                        Mrs. Monika Kohli, Sr. AAG

CORAM : HON'BLE MRS. JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE
                         ORDER

10.02.2025 Last and final opportunity is granted to the respondents to file

statement of facts/compliance report strictly in consonance with the

judgment passed on 06.05.2024.

List on 18.03.2025.

(Moksha Khajuria Kazmi) Judge JAMMU 10.02.2025 TARUN