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Rajeev Gandotra vs Mandeep Kour Commissioner Secretary
2025 Latest Caselaw 888 J&K

Citation : 2025 Latest Caselaw 888 J&K
Judgement Date : 7 February, 2025

Jammu & Kashmir High Court

Rajeev Gandotra vs Mandeep Kour Commissioner Secretary on 7 February, 2025

Author: Rajnesh Oswal
Bench: Rajnesh Oswal
                                                                  Serial No. 66

     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                AT JAMMU
CCP(S) No. 184/2022 in
SWP No. 271/2019

Rajeev Gandotra                                 .....Appellant(s)/Petitioner(s)
                       Through: Mr. Sachin Sharma, Advocate.
                  vs
Mandeep Kour Commissioner Secretary                        ..... Respondent(s)
PDD and another
                       Through: Mr. S. S. Nanda, Sr. AAG
                                Mr. Ravinder Gupta, AAG.

Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
                                  ORDER

07.02.2025

1. Learned counsel for the petitioner submits that inadvertently the

respondent No. 1 has been mentioned as Commissioner/Secretary of

Power Development Department, J&K Government, Civil Secretariat,

Srinagar instead of Rural Development Department.

2. Learned counsel for the petitioner is permitted to make table

amendments by making necessary changes in the particulars of the

department.

3. The judgment sought to be complied with is of the year 2019 and the

statement of facts has been filed by the respondents on 06.02.2025,

wherein at para 10 it is stated that the case is pending before General

Administration Department.

4. In view of this, Commissioner/Secretary Rural Development

Department shall hold a meeting with the Commissioner/Secretary

General Administration Department, before whom the file is pending

so as to ensure that the judgment is complied with by or before the

next date of hearing.

5. List on 17.02.2025.

6. Copy of this order be sent to Commissioner/Secretary Rural

Development Department and Commissioner/Secretary General

Administration Department through e-mail to ensure compliance of

this order.

(RAJNESH OSWAL) JUDGE

Jammu 07.02.2025 Sahil Padha

 
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