Royal Singh vs Respondent(S)
2025 Latest Caselaw 880 J&K

Jammu & Kashmir High Court

Royal Singh vs Respondent(S) on 6 February, 2025

                                                                    Sr. No.65



 HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                 AT JAMMU

HCP 137/2024

Royal Singh                                    ..... Appellant(s)/Petitioner(s)

                       Through: Mr. Priyadarshi Manish, Advocate
                                Ms. Anjali Jha, Advocate
                                Mr. Mandeep Singh, Advocate
                 Vs

                                                          ..... Respondent(s)
UT of J&K and Ors.

                      Through: Mr. Rajesh Thappa, AAG

Coram:     HON'BLE MR. JUSTICE MOHD. YOUSUF WANI, JUDGE
                                     ORDER

06.02.2025

Heard both the sides.

Mr. Thappa, learned AAG is ready with the detention record. He shall

keep the same available in his office for perusal of this Court.

The matter is accordingly reserved for judgment.

(A (Mohd. Yousuf Wani) Judge

Jammu 06.02.2025 Javid Iqbal