Ansh Mahajan vs U.T. Of J&K And Ors
2025 Latest Caselaw 859 J&K

Jammu & Kashmir High Court

Ansh Mahajan vs U.T. Of J&K And Ors on 4 February, 2025

                                                                        Sr. No. 82
         HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                         AT JAMMU

Case: WP(C) No. 2379/2024
      c/w
      WP(C) No. 2648/2024

Ansh Mahajan                                                       ..... Petitioner(s)


                      Through :- Mr. Pranav Kohli, Sr. Advocate with
                                 Mr. Vastav Sharma, Advocate

                 Vs

U.T. of J&K and Ors.                                            .....Respondent(s)


                      Through :- Ms. Aparna Gupta, Advocate vice
                                 Mrs. Monika Kohli, Sr. AAG
                                 Mr. Sumeet Bhatia, GA
                                 Mr. Aditya Gupta, Advocate
           CORAM:
           HON'BLE MR. JUSTICE WASIM SADIQ NARGAL, JUDGE

                                    ORDER

04.02.2025

Heard in part.

List for continuation on 11.02.2025, higher up.

In the meantime, parties are directed to provide the brief synopsis

and judgments relied upon and provide the same by or before the next date of

hearing.

(WASIM SADIQ NARGAL) JUDGE

JAMMU 04.02.2025 Mihul