Hakeem Mudasir vs M/S Khanday Construction And Ors
2025 Latest Caselaw 846 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Hakeem Mudasir vs M/S Khanday Construction And Ors on 28 February, 2025

Bench: Sanjeev Kumar, Puneet Gupta

                                                                                 Serial No. 49
                                                                           Supplementary-1 Cause List

                      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                     AT SRINAGAR


                                            LPA No. 27/2024 in
                                          WP (C) No. 2220/2022 c/w
                                             LPA No. 38/2024


           Hakeem Mudasir.
                                                                             ... Appellant(s)
                                                Through: -
                                 Mr Syed Faisal Qadri, Senior Advocate with
                                     Mr Faizan Farooq Mir, Advocate.
                                                      V/s
           M/S Khanday Construction and Ors.
                                                                           ... Respondent(s)

Through: -

Mr Abdul Rashid Malik, Sr. AAG with M/s Ilyas Nazir Laway, GA and Younis Hafiz, Assisting Counsel; and Mr Ibrahim Mehraj, Advocate. CORAM:

Hon'ble Mr Justice Sanjeev Kumar, Judge Hon'ble Mr Justice Puneet Gupta, Judge (ORDER) 28.02.2025

01. Heard learned Counsel for the parties.

02. The Judgment is reserved.

(Puneet Gupta) (Sanjeev Kumar) Judge Judge SRINAGAR February 28th, 2025 "TAHIR"