Abdul Majid Bhat And Anr vs Gulzar Ahmad Bhat
2025 Latest Caselaw 838 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Abdul Majid Bhat And Anr vs Gulzar Ahmad Bhat on 27 February, 2025

Author: Javed Iqbal Wani

Bench: Javed Iqbal Wani

                                                            S. No. 18
                                                            Regular list
 IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                    AT SRINAGAR

                                 CSA 13/2017

ABDUL MAJID BHAT AND ANR                        ...Petitioner/Appellant(s)

Through: Mr. H. U. Salati, Advocate.
                                    Vs.
GULZAR AHMAD BHAT                                        ...Respondent(s)

Through: Mr. Hakim Suhail Ishtiyaq, Advocate.
CORAM:
 HON'BLE MR JUSTICE JAVED IQBAL WANI, JUDGE
                                ORDER

27.02.2025 Heard learned counsel for the parties. Reserved for orders.

The appearing counsel for the parties shall submit short written submissions along with the Judgments they rely upon, within week's time.

(JAVED IQBAL WANI) JUDGE SRINAGAR 27.02.2025 Hilal Ahmad