Dr. Majid Farooq vs Dr. Mushtaq Ahmad And Ors
2025 Latest Caselaw 825 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Dr. Majid Farooq vs Dr. Mushtaq Ahmad And Ors on 25 February, 2025

Bench: Sanjeev Kumar, Puneet Gupta

                                                                                 Serial No. 43
                                                                           Supplementary-1 Cause List

                      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                     AT SRINAGAR


                                           LPA No. 244/2023 in
                                          WP (C) No. 2749/2022 c/w
                                             LPA No. 51/2024


           Dr. Majid Farooq
                                                                             ... Appellant(s)
                                                 Through: -
                                Mr Jahangir Iqbal Ganai, Senior Advocate with
                                      Mr Junaid Malik, Advocate; and
                                   Mr Abdul Rashid Malik, Sr. AAG with
                                    Ms Rahella Khan, Assisting Counsel.
                                                      V/s
           Dr. Mushtaq Ahmad and Ors.
                                                                           ... Respondent(s)

Through: -

Mr M. Y. Bhat, Senior Advocate with Mr R. A. Bhat, Advocate. CORAM:

Hon'ble Mr Justice Sanjeev Kumar, Judge Hon'ble Mr Justice Puneet Gupta, Judge (ORDER) 25.02.2025

01. Heard learned Counsel for the parties.

02. The Judgment is reserved.

(Puneet Gupta) (Sanjeev Kumar) Judge Judge SRINAGAR February 25th, 2025 "TAHIR"