Nasir Ahmad Bazaz vs Bashir Ahmad Bhat And Others
2025 Latest Caselaw 760 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Nasir Ahmad Bazaz vs Bashir Ahmad Bhat And Others on 18 February, 2025

Bench: Sanjeev Kumar, Puneet Gupta

                                                                   Sr. No.04

            HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                          AT SRINAGAR
                                  (Through virtual mode)
                                                 CCP(D) No.21/2023
                                                 inWP(C) No.1845/2019


Nasir Ahmad Bazaz                                                 .....Petitioner(s)

                      Through: Mr. Sahil Kaeer, Advocate

              Vs
Bashir ahmad Bhat and others                                    ..... Respondent(s)

                      Through: Mr. Ilyas Nazir Laway, GA


Coram:      HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
             HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE

                                     ORDER

18.02.2025 Compliance report on behalf of the respondents stands filed, copy whereof has been provided to the learned counsel opposite.

We have gone through the compliance report and find that the judgment passed by this Court is yet to be complied with. We, therefore, direct the respondents to pass a speaking order of consideration by the next date positively, failing which we shall be constrained to take coercive action against the Vice Chairman, LCMA, Srinagar.

List on 5th April, 2025.

                                  (Puneet Gupta)           (Sanjeev Kumar)
                                       Judge                     Judge
Jammu
18.02.2025
Vinod, PS