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Nazakat Lone vs Union Territory Through Police Station ...
2025 Latest Caselaw 735 J&K/2

Citation : 2025 Latest Caselaw 735 J&K/2
Judgement Date : 13 February, 2025

Jammu & Kashmir High Court - Srinagar Bench

Nazakat Lone vs Union Territory Through Police Station ... on 13 February, 2025

                                                               Serial No. 04
                                                               Regular Cause List


               HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                              AT SRINAGAR
                                   ...
                            CRM(M) No.257/2024

Nazakat Lone
                                                               .........Petitioner(s)
                                     Through:
                           Mr. Sheikh Manzoor, Advocate with
                                Mr. Saleem Gul, Advocate

                                    Versus

Union Territory through Police Station Keeran.
                                                               ......Respondent(s)
                                   Through:
                       Mr. Alla-u-din Ganie, AAG with
                    Ms. Shaila Shameem, Assisting Counsel.

CORAM:
        HON'BLE MR. JUSTICE MOHAMMAD YOUSUF WANI, JUDGE

                                        ORDER

13.02.2025

Heard.

Reserved for Judgment.

(MOHAMMAD YOUSUF WANI) JUDGE Srinagar 13.02.2025 "Shaista-PS"

 
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