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Ghulam Muhammad Bhat vs Shahid Iqbal Choudhary & Ors
2025 Latest Caselaw 697 J&K/2

Citation : 2025 Latest Caselaw 697 J&K/2
Judgement Date : 11 February, 2025

Jammu & Kashmir High Court - Srinagar Bench

Ghulam Muhammad Bhat vs Shahid Iqbal Choudhary & Ors on 11 February, 2025

Bench: Sanjeev Kumar, Puneet Gupta
                                                                              Serial No. 09
                                                                             Regular Cause List

                      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                     AT SRINAGAR



                                           CCP (D) No. 05/2020 in
                                           LPASW No. 119/2016
                                            CM No. 4825/2022



           Ghulam Muhammad Bhat
                                                                ... Petitioner/ Respondent(s)

Through: -

Mr Z. A. Shah, Senior Advocate with Mr A. Hanan, Advocate.

V/s Shahid Iqbal Choudhary & Ors.

... Respondent(s) Through: -

Mr Ilyas Nazir Laway, Government Advocate with Mr Younis Hafiz, Assisting Counsel. CORAM:

Hon'ble Mr Justice Sanjeev Kumar, Judge Hon'ble Mr Justice Puneet Gupta, Judge (ORDER) 11.02.2025

01. Heard learned Counsel for the parties.

02. The Judgment is reserved.

(Puneet Gupta) (Sanjeev Kumar) Judge Judge SRINAGAR February 11th, 2025 "TAHIR"

 
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