Commissioner Secretary & Ors vs Irshad Ahmad Khan
2025 Latest Caselaw 694 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Commissioner Secretary & Ors vs Irshad Ahmad Khan on 11 February, 2025

Bench: Sanjeev Kumar, Puneet Gupta

                                                                                 Serial No. 34
                                                                               Regular Cause List

                                HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                               AT SRINAGAR

                                            RFA 83/2024
                                           CM(6619/2024)
                                           CM(7694/2024)
                  Commissioner Secretary & Ors.          ... Appellant/Petitioner(s)

                  Through:          Mr.Abdul Rashid Malik, Sr. AAG with
                                    Ms. Rahella Khan, Assisting Counsel &
                                    Mr. Mohd Younis Hafiz, Assisting Counsel

                                                           Vs.

                   Irshad Ahmad Khan                                             ...Respondent(s)

                   Through: Mr. N.A. Shah, Sr. Advocate with
                            Ms. Suwaiba, Advocate
                  CORAM:
                                    HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
                                    HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE

                                                       ORDER

11.02.2025 On mention, the matter is taken up.

Mr. Abdul Rashid Malik, learned Senior AAG appearing for the appellants submits that the matter is under consideration with the Government and the decision is likely to be taken with regard to the payment to be made to the respondent under the impugned judgment and decree.

Let the Government take its time to arrive at a final decision in the matter.

List again on 25.03.2025.

In the meanwhile, the appellants shall deposit the decretal amount before this Court on or before the next date of hearing.

                                       (PUNEET GUPTA)                     (SANJEEV KUMAR)
                                             JUDGE                             JUDGE
                  SRINAGAR:
                  11.02.2025
                  "Mir Arif"