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Sajad Hussain Najar And Ors vs Union Territory Of J&K And Ors
2025 Latest Caselaw 668 J&K/2

Citation : 2025 Latest Caselaw 668 J&K/2
Judgement Date : 6 February, 2025

Jammu & Kashmir High Court - Srinagar Bench

Sajad Hussain Najar And Ors vs Union Territory Of J&K And Ors on 6 February, 2025

Bench: Sanjeev Kumar, Puneet Gupta
                                                                             Serial No. 02
                                                                          Regular Cause List

                      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                     AT SRINAGAR



                                LPA No. 193/2023 in SWP No. 2840/2018 c/w
                                            LPA No. 192/2023


           Sajad Hussain Najar and Ors.
                                                                         ... Appellant(s)
                                                 Through: -
                                           Mr B. A. Misri, Advocate.
                                                      V/s
           Union Territory of J&K and Ors.
                                                                        ... Respondent(s)

Through: -

Mr Ilyas Nazir Laway, Government Advocate. CORAM:

Hon'ble Mr Justice Sanjeev Kumar, Judge Hon'ble Mr Justice Puneet Gupta, Judge (ORDER) 06.02.2025

01. Heard learned Counsel for the parties.

02. The Judgment is reserved.

(Puneet Gupta) (Sanjeev Kumar) Judge Judge SRINAGAR February 6th, 2025 "TAHIR"

 
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