Mohammad Ashraf Khan vs Mr. Abdul Razak Khan And
2025 Latest Caselaw 644 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Mohammad Ashraf Khan vs Mr. Abdul Razak Khan And on 4 February, 2025

Author: Sindhu Sharma

Bench: Sindhu Sharma

                                                   Serial No. 7
                                                  Reg. Cause List

      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                     AT SRINAGAR

                            CPSW 83/2015 in
                            [SWP 715/2010]

MOHAMMAD ASHRAF KHAN                                       ... Petitioner(s)

Through:      Ms. Nighat, Advocate

                                     Vs.

MR. ABDUL          RAZAK      KHAN         AND            ...Respondent(s)
OTHERS

Through:      Mr. Alla Ud Din Ganai, AAG.

CORAM:
              HON'BLE MS. JUSTICE SINDHU SHARMA, JUDGE.

                                ORDER

04.02.2025

Learned counsel for the respondents submit that they have complied with the judgment dated 06.09.2013 and compliance report with this regard has been filed by them on 06.12.2024.

Copy of this compliance report be provided to learned counsel for the petitioner.

List on 5th March 2025.

(SINDHU SHARMA) JUDGE SRINAGAR:

04.02.2025 "S. NUZHAT"