Building Operation Controlling vs Bhupinder Singh & Anr
2025 Latest Caselaw 2999 J&K

Jammu & Kashmir High Court

Building Operation Controlling vs Bhupinder Singh & Anr on 15 December, 2025

Author: Rahul Bharti

Bench: Rahul Bharti

                                                                   Serial No. 71


                 HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                 AT JAMMU

              OWP No. 1352/2011
              c/w
              OWP No. 1104/2011

              Building Operation Controlling
              Authority                                                 .....Petitioner(s)


                                     Through: Mr. Ravinder Gupta, AAG
                                              Mr. Mayank Gupta, Advocate.

                                Vs

              Bhupinder Singh & Anr.
                                                                     .....Respondent(s)

                                     Through: Mr. Amit Gupta, Sr. Advocate with
                                              Mr. Sumit Moza, Advocate.

              CORAM:           HON'BLE MR. JUSTICE RAHUL BHARTI, JUDGE
                                             ORDER

(15.12.2025)

01. Mr. Ravinder Gupta, learned AAG appearing in OWP No.

1352/2011 and Mr. Mayank Gupta, learned counsel appearing for

the petitioner in OWP No. 1104/2011 intend to argue the point of law

which as per Mr. Amit Gupta, learned Senior Advocate appearing for

the private respondents submits that it is covered by the judgment of

this very Bench.

02. List on 30.12.2025 in continuation.

(RAHUL BHARTI) JUDGE JAMMU 15.12.2025 Shivalee