Rimpy Gupta And Anr vs State Of J&K And Ors
2025 Latest Caselaw 2919 J&K

Jammu & Kashmir High Court

Rimpy Gupta And Anr vs State Of J&K And Ors on 3 December, 2025

Author: Rajnesh Oswal

Bench: Rajnesh Oswal

                                                                                     Serial No. 9

                HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                  AT JAMMU

           CJ Court
                                                 Case No. LPA No. 155/2018
                                                          IA No. 1/2018
                                                          c/w
                                                          LPA No. 76/2018
                                                          IA No. 1/2018
                                                          LPA No. 78/2018
                                                          IA No. 1/2018


           Rimpy Gupta and anr.                                  .....Appellant(s)/Petitioner(s)


                                         Through: Mr. Abhirash Sharma, Advocate
                                    vs
           State of J&K and ors.                                           ..... Respondent(s)
                                         Through: Mr. Ravinder Gupta, AAG
                                                  Mr. F. A. Natnoo, Advocate
                                                  Mr. Sheikh Najeeb, Advocate
           Coram: HON'BLE THE CHIEF JUSTICE
                  HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
                                                    ORDER

03.12.2025

1. Heard.

2. Reserved for judgment.

(RAJNESH OSWAL) (ARUN PALLI) JUDGE CHIEF JUSTICE

Jammu 03.12.2025 Sahil Padha