Ut Of J&K And Ors vs Rattan Chand
2025 Latest Caselaw 2855 J&K

Jammu & Kashmir High Court

Ut Of J&K And Ors vs Rattan Chand on 8 December, 2025

Author: Rajnesh Oswal

Bench: Rajnesh Oswal

                                                                                      Serial No. 7

                HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                    AT JAMMU

           CJ Court
                                                    Case No. WP(C) No. 3456/2025
                                                             CM No. 7863/2025


           UT of J&K and ors.                                     .....Appellant(s)/Petitioner(s)


                                         Through: Mrs. Monika Kohli, Sr. AAG
                                    vs
           Rattan Chand                                                     ..... Respondent(s)
                                         Through:
           Coram: HON'BLE THE CHIEF JUSTICE
                  HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
                                                      ORDER

08.12.2025

1. Heard.

2. Reserved for judgment.

(RAJNESH OSWAL) (ARUN PALLI) JUDGE CHIEF JUSTICE

Jammu 08.12.2025 Sahil Padha