Bajaj Allianz Insurance vs M/S Hollywood Ornaments
2025 Latest Caselaw 2341 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Bajaj Allianz Insurance vs M/S Hollywood Ornaments on 15 December, 2025

Author: Sanjeev Kumar

Bench: Sanjeev Kumar

                                                                                     Serial No. 12
                                                                                    REGULAR LIST

                           IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                              AT SRINAGAR
                                                 FAO(D) 8/2024 CM(5686/2024)
                       BAJAJ   ALLIANZ                    INSURANCE                 ...Appellant(s)
                       COMPANY

                       Through: Mr. Imtiyaz Ahmad, Advocate
                                                                Vs.

                       M/S HOLLYWOOD ORNAMENTS                                     ...Respondent(s)

Through: Mr. Hakim Sami Yaqoob, Advocate

CORAM:

HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE HON'BLE MR. JUSTICE SANJAY PARIHAR, JUDGE ORDE R 15.12.2025

1. Heard learned counsel for the parties.

2. Reserved for judgment.

(SANJAY PARIHAR) (SANJEEV KUMAR) JUDGE JUDGE SRINAGAR:

15.12.2025 "ARIF