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Nazir Ahmad Hajam vs Union Territory Of J&K And Ors
2025 Latest Caselaw 2249 J&K/2

Citation : 2025 Latest Caselaw 2249 J&K/2
Judgement Date : 9 December, 2025

[Cites 1, Cited by 0]

Jammu & Kashmir High Court - Srinagar Bench

Nazir Ahmad Hajam vs Union Territory Of J&K And Ors on 9 December, 2025

                                              Serial No. 11
                                               Regular List

    HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                   AT SRINAGAR

                    WP(C) No.. 728/2022


 Nazir Ahmad Hajam                             ...Petitioner(s)

 Through: Mr. Asif Ahmad Bhat, Adv.


                              Vs.

 Union Territory of J&K and Ors.             ...Respondent(s)

 Through: Mr. Jahangir Ahmad Dar, GA.

 CORAM:
       HON'BLE MR. JUSTICE WASIM SADIQ NARGAL, JUDGE.
                            ORDER

09.12.2025

01. Mr. Jahangir Ahmad Dar, learned Government Advocate, submits that the respondents are examining the case of the petitioner in the light of the Judgment passed by the Jammu Bench of this Court in case titled "M/S Saint Soldier Engineer and Contractor Pvt. Ltd. vs. UT of JK and Ors." and, accordingly, he prays for some time to have instructions in the matter in this regard. He may do so by or before the next date of hearing.

02. List on 7th February, 2026.

(WASIM SADIQ NARGAL) JUDGE SRINAGAR:

09.12.2025 "Shamim Dar"

 
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