Baba Kailakh Nath Ji Devsathana And Ors vs State Of J&K And Ors
2025 Latest Caselaw 833 J&K

Jammu & Kashmir High Court

Baba Kailakh Nath Ji Devsathana And Ors vs State Of J&K And Ors on 14 August, 2025

                                                                        Sr. No. 3
         HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                         AT JAMMU

Case: OWP No. 1255/2010

Baba Kailakh Nath Ji Devsathana and Ors.             ..... Petitioner(s)/Appellant(s)


                      Through :- Mr. Abhirash Sharma, Advocate



                 Vs

State of J&K and Ors.                                            .....Respondent(s)


                      Through :- Mrs. Monika Kohli, Sr. AAG
                                 Mr. D.R Khajuria, Advocate

          CORAM:
          HON'BLE MR. JUSTICE WASIM SADIQ NARGAL, JUDGE
                                    ORDER

14.08.2025

Heard .

List for continuation on 21.08.2025, higher up.

In the meantime, parties are directed to provide the brief synopsis

and judgments relied upon to this Court by or before next date of hearing.

(WASIM SADIQ NARGAL) JUDGE

JAMMU 14.08.2025 Mihul