Divisional Manager vs Mohd. Sharief
2025 Latest Caselaw 749 J&K

Citation : 2025 Latest Caselaw 749 J&K
Judgement Date : 7 August, 2025

Jammu & Kashmir High Court

Divisional Manager vs Mohd. Sharief on 7 August, 2025

                                                                                           Sr. No. 36
                        HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                        AT JAMMU
            Case: MA No. 566/2010

            Divisional Manager, JKSFC, Bhaderwah                        ..... Petitioner(s)/Appellant(s)


                                         Through :- Mr. Vipan Gandotra, Advocate


                                    Vs

            Mohd. Sharief                                                           .....Respondent(s)


                                         Through :- Mr. M.P. Gupta, Advocate


                               CORAM:
                               HON'BLE MR. JUSTICE WASIM SADIQ NARGAL, JUDGE
                                                       ORDER

07.08.2025

Heard in part.

List for continuation on 21.08.2025.

In the meantime, parties are directed to provide the brief synopsis

and judgments relied upon and provide the same by or before the next date of

hearing.

(WASIM SADIQ NARGAL) JUDGE

JAMMU 07.08.2025 Mihul

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