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Umreena Akhtar vs Atul Dullo & Anr
2025 Latest Caselaw 1907 J&K

Citation : 2025 Latest Caselaw 1907 J&K
Judgement Date : 30 August, 2025

Jammu & Kashmir High Court

Umreena Akhtar vs Atul Dullo & Anr on 30 August, 2025

Author: Vinod Chatterji Koul
Bench: Vinod Chatterji Koul
                                                                  Sr. No. 16


          HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                          AT JAMMU

Case: CPSW 770/2018 in
SWP 282/2016
c/w CCP(S) 295/2020
ROBSW 2/2023

Umreena Akhtar                                         ...Petitioner(s)/Appellant(s)
                     Through: Mr. M Y Akhnoon, Advocate

                                 V/s

Atul Dullo & Anr.                                                ... Respondent(s)

                     Through: Mr. Raman Sharma, AAG

CORAM: HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE

                                        ORDER

30.08.2025

1. Compliance report has been filed by the respondents on 05.05.2025, wherein

it is submitted that pursuant to the directions contained in judgment dated

17.05.2018, passed in SWP No. 282/2016, the respondents have taken necessary

steps for considering the case of the petitioner.

2. It is further submitted that after due process, including character and

antecedents verification, an appointment order bearing No. 239-NG DHSJ of 2025

dated 28.04.2025 has been issued in favour of the petitioner, copy whereof has

been placed on record.

3. In view of the compliance report and appointment order having been issued

in favour of the petitioner, the judgment stands duly implemented. Nothing

survives for further consideration in this contempt petition.

4. Accordingly, the contempt proceedings are closed. Notice, if any, issued to

the respondents shall stand discharged.

CCP(S) 295/2020

Compliance report stands filed by the respondents. Nothing survives for

further consideration in this contempt petition.

In view of the compliance report so filed, the proceedings in the instant

contempt petition are closed.

(VINOD CHATTERJI KOUL) JUDGE Jammu 30.08.2025 AKHILESH

 
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