U O I & Ors vs Sham Dass
2025 Latest Caselaw 1889 J&K

Jammu & Kashmir High Court

U O I & Ors vs Sham Dass on 29 August, 2025

Author: Sanjeev Kumar

Bench: Sanjeev Kumar

                                                                        Sr. No. 38



        HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                        AT JAMMU

WP (C) No. 2375/2025

U O I & Ors.                                           .....Applicant(s)/Petitioner(s)

                                   Through :- Mr. Vikas Sharma, CGSC

                         v/s
Sham Dass                                                          .....Respondent(s)

                                   Through :-


CORAM: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
       HON'BLE MR. JUSTICE SANJAY PARIHAR, JUDGE

                                     ORDER

29.08.2025

Heard.

Admit.

Post-admission notice be issued to the respondent, returnable

within four weeks, subject to taking of requisite steps by the petitioners within

two weeks.

List on 27.10.2025.

Meanwhile, subject to objections from the other side and till next

date of hearing before the Bench, the judgment impugned dated 27.03.2023 shall

remain stayed.

                         (Sanjay Parihar)                (Sanjeev Kumar)
                             Judge                             Judge

JAMMU
29.08.2025
Manan